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State of Uttar Pradesh - Section
Section 19G in The Subsidiary Rules
19G.
The following is the maximum scale for water and sanitary fittings to be fixed in government residences other than Government Houses and residences of Ministers:| Bath tub | ... | 1 | } | In each bathroom with necessary connection to mains andsewers. |
| Wash hand basin | ... | 1 | ||
| Water closet | ... | 1 | ||
| Hot water boiler | ... | 1 | ||
| One sink each in the kitchen and pantry. | For the whole house. |