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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2)(c) in Religious Institutions Custody of Jewels, Valuables and Documents and Disposal Rules

(c)the person or persons with whom the jewels and valuables are entrusted for custody and the security furnished by them;