Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(3) in Tamil Nadu State Council for Higher Education Act, 1992 (3)Subject to the provisions of this section, the terms and conditions of service of the Vice-chairman and the nominated and co-opted members shall be such as may be prescribed.
