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[Cites 0, Cited by 0] [Section 364(1)] [Section 364] [Entire Act]

State of Uttar Pradesh - Subsection

Section 364(1)(b) in The U.P. Co-operative Societies Rules, 1968

(b)register of application for membership of the society containing the name and address of the applicant, the number of the shares applied for and in case of refusal, the date of communication of the decision refusing admission to the applicant;