Rajasthan High Court - Jaipur
Smt.Mishri Devi vs Raj.Board Of Muslim Wakf on 30 September, 2016
1
र जस न उच न ल , ज पर प ठ , ज पर
एकलप ठ स व ल रस रशन प न पत ख 640/2014
अन"र"
एकलप ठ स व ल द%" अप ल ख 34/1996
Smt. Mishri Devi (since deceased) now represented by Smt. Meera
Aggarwal, daughter of Shri Jagdish Prasad and wife of Shri Murari Lal
Agarwal, resident of Ram Bhawan, Bharatpur Gate, Mathura (UP).
Plaintiff-appellant.
VERSUS
1. Rajasthan Board of Muslim Wakf through its Secretary,
Rajasthan Muslim Wakf Board, Jaipur.
2. Kanhaiya Lal son of Shri Kishan Lal (since deceased) and now
represented by:-
2/1. Smt. Parvati Devi widow of Shri Kanhaiya Lal.
2/2. Smt. Maya Devi D/o late Shri Kanhaiya Lal.
2/3. Hari Khandelwal son late Shri Kanhaiya Lal.
2/4. Ramesh Chand Khandelwal son late Shri Kanhaiya Lal.
2/5. Mohan Lal Khandelwal son late Shri Kanhaiya Lal.
2/6. Dr. Chanderbhan Khandelwal son late Shri Kanhaiya Lal.
2/7. Nirmal Kumar Khandelwal son late Shri Kanhaiya Lal.
2/8. Ishwar Prasad Khandelwal son late Shri Kanhaiya Lal.
2/9. Madhu daughter of late Shri Kanhaiya Lal.
All are resident of Opposite Jama Maszid, Shabji Mandi,
Bharatpur.
3. Shri Ram Swaroop son of Shri Kishan Lal (since deceased) and
now represented by:-
3/1. Smt. Ramo Devi wife of late Shri Ram Swaroop, resident of
C/o M/s. Ram Swaroop Rajendra Prasad, Jawa Garhia Jurehra, District
Bharatpur.
3/2. Shri Rajendra Prasad son of late Shri Ram Swaroop.
3/3. Shri Dinesh Chand son of late Shri Ram Swaroop.
3/4. Shri Narendra Kumar son of late Shri Ram Swaroop.
3/5. Shri Jitendra Kumar alias Jitu son of late Shri Ram
Swaroop.
Defendant-respondents No. 3/2 to 3/5 are resident of M/s.
Shree Cement Ltd.,
Jasoria Cement Wale, Opp. Singhal Hill, Giddh Road
(Kumher Gate Bye Pass), Bharatpur.
3/6. Smt. Devwati wife of Shri Bishambhar Dayal (since
deceased) now represented by her legal representatives:-
2
3/6/1. Shri Bishambhar Dayal husband of late Smt.
Devwati.
3/6/2. Sanjay son of Smt. Devwati.
3/6/3. Pradeep son of Smt. Devwati.
All residents of Ambedkar Choraha, Jurhera Road, Kama,
District Bharatpur.
3/7. Smt. Madhu wife of Shri Hari Om Khandelwal and daughter
of Shri Ram Swaroop, C/o M/s. Om Chand Saraf, Mahuwa, District
Dausal.
Defendant-respondents.
4. Shri Suraj son of Shri Panna Lal (since deceased) and now
represented by:-
4/1. Smt. Sharda Devi wife of Shri Suraj, resident of M/s.
Majrang Traders (Pannalal Mahavir Prasad Kirana Merchant) Ganga
Mandir, Bharatpur.
4/2. Ashok Kumar Goyal @ Mahavir Goyal son of Shri Suraj,
resident of M/s. Majrang Traders (Pannalal Mahavir Prasad Kirana
Merchant) Ganga Mandir, Bharatpur.
4/3. Smt. Manni Devi @ Mithilesh Kumari wife of Shri Kamlesh
Kumar, resident of Balalji Bhawan, Kishan Nagar, Near Anta Halwai,
Balakeshwar Colony, Agra (UP).
4/4. Smt. Madhu Garg wife of Shri Mahesh Chand Garg,
resident of C/o Masala Chakki Wali, Shri Plastic Factory Compound,
Near Kothi No. 57, 58, New Vijay Nagar Colony, Agra.
4/5. Smt. Anju Mittal wife of Shri Santosh Kumari Mittal, C/o
Jagdish Prasad Bhatte Wali (Udaya Nangala Wale), Opp. Old Hospital,
Kheergarh, District Agra (UP).
5. Smt. Kamla wife of late Shri Jagdish Prasad Saraf and daughter
of Shri Panna Lal, resident of Mohalla Bori Wala, Arya Samaj Road,
Bharatpur.
6. Smt. Gomati wife of late Shri Daudayal Agarwal (since deceased)
now represented by:-
6/1. Shri Satish Agarwal son of late Shri Dau Dayal Agarwal,
resident of C/o Pushpraj Printing Press, Pushpraj Market, Kaserat
Katra, Chowk Bazar, Mathura (UP).
6/2. Smt. Pushpa Devi D/o late Shri Dau Dayal Agarwal, wife of
Shri Rajesh Kumar Agarwal, resident of C/o Pushpraj Printing Press,
Pushpraj Market, Kaserat Katra, Chowk Bazar, Mathura (UP).
Plaintiff-Performa-respondents.
.
आदश ददन क स "म)र 30 , 2016
म नन न ध,पत" श पक श रप
श व ज ज र ड, अध, क" अप ल 2
अप ल 2 क3 ओर ह प न पत अन"र" आदश 41 तन म 19 स व ल
3
पक7 दह" क "ह" स व ल द%" अप ल ख 34/1996 ज कक ददन क
20.11.2013 क अदम ह जर8 अदम प9र तनरस" कर द8 रई , क उ क मल
;
7म क पर पन: स वप" करन ह" पस"" कक र ह9 । प न पत रस रशन 192
दद क व लम) पस"" कक र ह9 । इ व लम) क कम कर न ह" प ? क
प न पत , र 5 सम द अध,तन म भ पस"" कक र ह9 ।
अप ल 2 क व % न अध, क क क न ह9 कक ह द%" अप ल रल" भल
;
मक हन रह रई , इ क रण ददन क 20.11.2013 क अप ल 2 क
अध, क न ल मC उपसस " ह न मC अ म रह । अध, क क भ र पर रह8
रल" क सलए पकक र क दसEड" नह8 कक ज क" । अप ल न ई ह" गहण क3
ज क3 ह9, दद उ रस र नह8 कक र " अप ल 2 न प तप ध " रहर ।
म न "थ H पर , र 5 सम द अध,तन म क प न पत, प न पत रस रशन पस"" करन मC ह ब)लम क कम करन ह" पस"" कक र ह9 । व % न अध, क" क क नH पर व र कक र " पत ल8 पर उपलब, मग क अनश लन कक र । द नH प न पत शप पत मध " ह9 ए उनमC रण"
"थ H क खEडन पत" शप पत पस"" कर नह8 कक र ह9, ज)कक इ क सलए पत 2 % र म सल र । अ": प न पत मC रण" "थ H क अ त मन ज न क क ई आ, र हम र मक नह8 ह9 ।
प न पत रस रशन क पस"" करन मC हए व लम) क " षजनक रप सपष क?" कर दद र ह9, अ": , र 5 परर म अध,तन म क प न पत स क र कक ज कर प न पत रस रशन पस"" करन मC हए 192 ददन क व लम) क कम कक ज " ह9, ह8 रस रशन प न पत मC दद र "थ H क रणH क दवषर"
रख" हए रस रशन प न पत भ स कर कक ज कर आदश ददन क 20.11.2013 क Recall कक ज कर स व ल द%" अप ल ख 34/1996 क उ क मल ; 7म क पर पन: स वप" कक ज न क आदश इ श" क दद ज " ह9 कक अप ल 2 र जस न र ज व ध,क प ध,करण मC एक प ह मC रप 5,000/- हज जम कर कर उ क3 र द क ल मC पस"" करर । दद इ अ ध, मC ह र सश जम नह8 कर ई ज " ह9 " ह आदश इ न ल क दसभ" कक ब)न ह8 स ": ह8 तनरस" मझ ज र ।
द नH प न पत इ अन र तनस" रर" कक ज " ह9 ।
(न YZ0 पकZश ग_पZ) ) एलज9न/1