Supreme Court - Daily Orders
Bhupendra Rajaram Gupta vs Sakhubai Shankar Ghatal on 29 April, 2019
Author: Ajay Rastogi
Bench: Ajay Rastogi
ITEM NO.10 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.34074/2018
BHUPENDRA RAJARAM GUPTA & ANR. Petitioner(s)
VERSUS
SAKHUBAI SHANKAR GHATAL & ORS. Respondent(s)
(FOR ADMISSION and I.R.; IA No.63150/2019-EXEMPTION FROM FILING
O.T.; and, IA No.63147/2019-CONDONATION OF DELAY IN REFILING)
Date : 29-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
[IN CHAMBERS]
For Petitioner(s) Mr. Nicholas Choudhury, Adv.
Mr. Bandela Kranthi Kumar, Adv.
M/s. S.M. Jadhav & Company, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the special leave petition is condoned.
(MUKESH NASA) (ANJU DUA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2019.04.30
17:42:58 IST
Reason: