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State of West Bengal - Section

Section 8 in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017

8. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the state Government may, by order published in the Official Gazette, make provisions, not inconsistent with the provisions of this Act, as appears to it to be necessary or expedient for removing the difficulty.