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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3)(iv) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(iv)he shall be responsible for the administration of the University and conduct the exarninations and make all other arrangements necessary thereof and be responsible for the execution of all processes connected therewith;