Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] Union of India - Subsection Section 96(4) in The Oil Mines Regulations, 2017 (4)No flame type treater, crude oil treater or other flame-type equipment shall be placed or located within thirty metre of any well, separator, petroleum storage tank, except where such flame type equipment is fitted with a flame arrestor.
