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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(1)(f) in The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya, Act, 1909

(f)the form in which debentures and stock certificates delivered for renewal are to be receipted;