Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 1 in East Punjab Refugees (Registration of Claims) Act, 1948

1. Short title and extent.

(1)This Act may be called the East Punjab Refugees (Registration of Claims) Act, 1948.
(2)It extends to the whole of [Haryana] [Substituted for the words 'Punjab' by the Adaptation of Laws Order, 1968.].