Punjab-Haryana High Court
Bhagwani Deceased Thr Lrs And Ors vs State Of Haryana And Ors on 13 May, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.4152 of 2017 (O&M)
Date of decision: 13.05.2022
Smt. Bhagwani (deceased) thr Lrs.
..Appellant (s)
Versus
State of Haryana and others
..Respondent (s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present- Mr. Sarvesh Malik, Advocate, Mr. N.C. Kinra, Advocate,
Mr. N.K. Malhotra, Advocate, Mr. Kulvir Narwal, Advocate,
Mr. S.R. Hooda, Advocate, Mr. Sudhir Hooda, Advocate,
Mr. Parveen Kaushik, Advocate, Mr. Kamal Mor, Advocate,
Mr. S.K. Sharma, Advocate, Mr. Saurabh Dalal, Advocate,
Mr. Surinder Gaur, Advocate, Mr. M.S. Rana, Advocate,
Mr. Sanjeev K. Aggarwal, Advocate, Mr. Ojas Bansal, Advocate,
Mr. Tejas Bansal, Advocate, Mr. Anil Dutt, Advocate for
Mr. S.P. Khatri, Advocate for the landowners.
Mr. Shivendra Swaroop, AAG, Haryana and
Ms. Vibha Tewari, AAG, Haryana.
Mr. P.S. Saini, Advocate for HSIIDC.
***
ANIL KSHETARPAL, J.
For orders, see detailed order of the even date passed in RFA No.3894 of 2017 titled as Yashpal and ors. vs. State of Haryana and ors.
13.05.2022 (ANIL KSHETARPAL) ashok JUDGE
Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 25-07-2022 03:17:35 :::