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State of Haryana - Section

Section 8 in The Pepsu Abolition of Ala Malikiyat Rights Rules, 1953

8. Form of notice to pay and receive compensation.

- As soon as may be after compensation has been awarded under the Act, the Collector shall require the adna malik to pay the compensation awarded and for that purpose shall issue a notice to him in Form IV and shall also send a copy of the same to the ala malik for his information.