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Bombay High Court

The Commissioner Of Central Excise And ... vs M/S. Sterlite Optical Technologies Ltd on 18 September, 2018

Bench: M.S. Sanklecha, Riyaz Iqbal Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        CENTRAL EXCISE APPEAL NO. 149 OF 2017

 The Commissioner Of Central Excise And                    ....Petitioner
 Service Tax
               V/S
 M/s. Sterlite Optical Technologies Ltd                 ....Respondent

Mr Swapnil Bangur i/b Ms Shalaka Gujar for Appellant CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 18th September, 2018 P.C. :

Appeal to be placed for withdrawal on 25/09/2018.
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