Bombay High Court
The Commissioner Of Central Excise And ... vs M/S. Sterlite Optical Technologies Ltd on 18 September, 2018
Bench: M.S. Sanklecha, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 149 OF 2017
The Commissioner Of Central Excise And ....Petitioner
Service Tax
V/S
M/s. Sterlite Optical Technologies Ltd ....Respondent
Mr Swapnil Bangur i/b Ms Shalaka Gujar for Appellant CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 18th September, 2018 P.C. :
Appeal to be placed for withdrawal on 25/09/2018.
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