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State of Rajasthan - Section

Section 58 in Rajasthan Registration Rules, 1955 Volume II

58. Contingent expenditure.

- No separate grant has been sanctioned by the Government for the contingent expenditure for the offices of the ex-officio Sub-Registrars. The expenditure, if any, will be met by them from the budget grants of the Tehsils, Sub- Divisions and the Districts, as the case may be. The contingent charges of Departmental Sub-Registrars will be borne by Government.Holidays and office hours