Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] State of Odisha - Subsection Section 46(1)(vi) in The Orissa Motor Vehicles Rules, 1993 (vi)in respect of a motor vehicle adapted to carry more than nine persons not used for hire or reward in Form XXVII;