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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008

(2)Notwithstanding such repeal, anything done or purported to have beendone under the repealed regulations shall be deemed to have been done orpurported to have been done under these regulations.FORM I
SL.No Petition/ApplicationNo. Name of the party remitting fee Amount No and date of DD/Pay Order Name of the Bank/Branch Balance fee payable,if any Surcharge payable,if any Name and initials of the official receiving DD/Pay Order Name and initials of the officials to whom DD/Pay Order/has been passed
1 2 3 4 5 6 7 8 9 10
Payment of balance fee
Name of the party remitting balance fee Amount No and date of DD/Pay Order Name of the Bank/Branch Whether the payment completely settled the balance fee Name and initials of the official receiving DD/Pay Order Name and initials of the official to whom DD/Pay Order/has been passed
11 12 13 14 15 16 17
Payment of surcharge
Name of the party remitting surcharge Amount No and date of DD/Pay Order Name of the Bank/Branch Whether the payment completely settled the surcharge Name and initials of the official receiving DD/Pay Order Name and initials of the official to whom DD/Pay Order/has been passed Remarks
18 19 20 21 22 23 24 25
FORM II
SL.No Name of the party remitting Purpose of remittance Amount No and date of DD/Pay Order Name of the Bank/Branch Balance fee payable,if any Surcharge payable,if any Name and initials of the official receiving DD/Pay Order Name and initials of the officials to whom DD/Pay Order/has been passed
1 2 3 4 5 6 7 8 9 10
Payment of balance fee
Name of the party remitting balance fee Amount No and date of DD/Pay Order Name of the Bank/Branch Whether the payment completely settles the balance fee Name and initials of the official receiving DD/Pay Order Name and initials of the official to whom DD/Pay Order/has been passed
11 12 13 14 15 16 17
Payment of surcharge
Name of the party remitting surcharge Amount No and date of DD/Pay Order Name of the Bank/Branch Whether the payment completely settled the surcharge Name and initials of the official receiving DD/Pay Order Name and initials of the official to whom DD/Pay Order/has been passed Remarks
18 19 20 21 22 23 24 25