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Supreme Court - Daily Orders

Baburao Chinchanasur vs Anjana A Shanthaveer on 7 April, 2017

Bench: N.V. Ramana, Prafulla C. Pant

  ITEM NO.9                               COURT NO.11                SECTION IIC

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.) No(s).                 2598/2017

  (Arising out of impugned final judgment and order dated 03/03/2017
  in CRLP No. 8639/2016 passed by the High Court Of Karnataka At
  Bangalore)

  BABURAO CHINCHANASUR                                              Petitioner(s)

                                                VERSUS

  ANJANA A SHANTHAVEER                                              Respondent(s)

  (with interim relief)

  Date : 07/04/2017 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)
                                    Ms. Kiran Suri, Sr.Adv.
                                    Mr. S.J. Amith, Adv.
                                    Dr. (Mrs.) Vipin Gupta,Adv.
  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed. Pending applications, if any, stand disposed of.

[SUKHBIR PAUL KAUR] [S.S.R. KRISHNA] A.R.-CUM-P.S. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2017.04.07 10:07:17 IST Reason: