Supreme Court - Daily Orders
Baburao Chinchanasur vs Anjana A Shanthaveer on 7 April, 2017
Bench: N.V. Ramana, Prafulla C. Pant
ITEM NO.9 COURT NO.11 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2598/2017
(Arising out of impugned final judgment and order dated 03/03/2017
in CRLP No. 8639/2016 passed by the High Court Of Karnataka At
Bangalore)
BABURAO CHINCHANASUR Petitioner(s)
VERSUS
ANJANA A SHANTHAVEER Respondent(s)
(with interim relief)
Date : 07/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Ms. Kiran Suri, Sr.Adv.
Mr. S.J. Amith, Adv.
Dr. (Mrs.) Vipin Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
[SUKHBIR PAUL KAUR] [S.S.R. KRISHNA] A.R.-CUM-P.S. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2017.04.07 10:07:17 IST Reason: