Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Goa - Subsection Section 29(11) in Goa Lotteries (Regulation) Rules, 2003 (11)If the payment of prize is sought in shape of D.D. name of the nearest Brach of State Bank of India or its subsidiary Bank where it shall be en-cash-able shall be furnished.
