Delhi High Court - Orders
Coromandel Indag Products India Ltd vs Sumitomo Chemical Comp. Ltd. & Anr on 11 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 441/2023 & I.A. 11910/2023
COROMANDEL INDAG PRODUCTS INDIA LTD. ..... Plaintiff
Through: Mr. S K Bansal and Mr. Pankaj
Kumar, Advocates (M:
9810438450).
versus
SUMITOMO CHEMICAL COMP. LTD. & ANR ...... Defendants
Through: Mr. Prashant Gupta, Mr. Karan
Singh, Mr. Udit Tewari and Mr.
Akshay Shankar, Advocates (M:
9871101851).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 11.10.2023
1. This hearing has been done through hybrid mode.
2. Parties have reported that the mediation has failed. Written statement is stated to have been filed yesterday i.e. 10th October, 2023. The reply is stated to have been filed. Written statement and reply are taken on record. Delay if any is condoned.
3. List on 14th December, 2023.
PRATHIBA M. SINGH, J.
OCTOBER 11, 2023 dj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:51:21