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Delhi High Court - Orders

Coromandel Indag Products India Ltd vs Sumitomo Chemical Comp. Ltd. & Anr on 11 October, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 441/2023 & I.A. 11910/2023
                                                COROMANDEL INDAG PRODUCTS INDIA LTD. ..... Plaintiff
                                                            Through: Mr. S K Bansal and Mr. Pankaj
                                                                     Kumar,       Advocates          (M:
                                                                     9810438450).
                                                            versus

                                                SUMITOMO CHEMICAL COMP. LTD. & ANR ...... Defendants
                                                            Through: Mr. Prashant Gupta, Mr. Karan
                                                                     Singh, Mr. Udit Tewari and Mr.
                                                                     Akshay Shankar, Advocates (M:
                                                                     9871101851).

                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 11.10.2023

1. This hearing has been done through hybrid mode.

2. Parties have reported that the mediation has failed. Written statement is stated to have been filed yesterday i.e. 10th October, 2023. The reply is stated to have been filed. Written statement and reply are taken on record. Delay if any is condoned.

3. List on 14th December, 2023.

PRATHIBA M. SINGH, J.

OCTOBER 11, 2023 dj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:51:21