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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(1)Water from the canal system shall be supplied to the Water Users' Associations (WUA) at various levels, from tail to head, on bulk basis measured volumetrically as per their water entitlements by Canal Officer or upper level Water Users' Association, as the case may be.