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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Jharkhand - Subsection

Section 52(1)(a) in Jharkhand Municipal Act, 2011

(a)maintain all its records duly catalogued and indexed in a manner and form which facilitates the municipal authority under this Act to disclose the required information at regular intervals to the public,