Section 70(5) in Orissa Zilla Parishad Election Rules, 1994

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State of Odisha - Subsection

Section 70(5) in Orissa Zilla Parishad Election Rules, 1994

(5)Notice of withdrawal of candidature may be delivered by a candidates, to the officer specified below at his office before.......... on..........Table

Designation of Officer

Location of Office

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State of Odisha - Subsection

Section 70(5) in Orissa Zilla Parishad Election Rules, 1994