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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(9) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(9)The underwater discharge outlet arrangement shall be such that the residue/water mixture discharged into the sea shall not pass through the ship's boundary layer and for this purpose, when the discharge is made normal to the ship's shell plating, the minimum diameter of the discharge outlet shall be governed by the following equation:
d =| Qd5Ld|
whered = minimum diameter of the discharge outlet (m)Ld = distance from the forward perpendicular to the discharge outlet (m)Qd = the maximum rate selected at which the ship may discharge a residue/water mixture through the outlet (m3/h).