Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(37) in The Merchant Shipping Act, 1958

(37)"Safety Convention" means the Convention for the Safety of Life at Sea signed in London on the [1st day of November, 1974] [ Substituted by Act 12 of 1983, Section 3, for " 17th day of June, 1960" (w.e.f. 18.5.1983).] as amended from time to time;