Section 13 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997
13. Changes in Farmers Organisation.
- The Government may in the interest of a Farmers' Organisation in the command area by notification and in accordance with the rules made in this behalf(a)form a new Farmers' Organisation by separating the area from any Farmers' Organisation;(b)increase the area of any Farmers' Organisation;(c)diminish the area of any Farmers' Organisation;(d)after the boundaries of any Farmers' Organisation; or(e)cancel a notification issued under this Act or rectifying any mistake :Provided that no such separation, increase, diminution, alteration and cancellation shall be effected unless a reasonable opportunity is given to the organisation likely to be affected.
