Supreme Court - Daily Orders
M/S. Ester Industries Ltd. vs Union Of India . on 12 April, 2017
Bench: Madan B. Lokur, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOs. 797-798/2017
IN
SLP(C) No. 29960-29961/2016
M/S. ESTER INDUSTRIES LTD. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
O R D E R
We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.
…....................J. [MADAN B. LOKUR] …....................J. [ADARSH KUMAR GOEL] NEW DELHI;
APRIL 12, 2017.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.13 17:50:12 IST Reason: 1 CHAMBER MATTER SECTION IIIB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 797-798/2017 In SLP(C) No. 29960-29961/2016 M/S. ESTER INDUSTRIES LTD. Petitioner(s) VERSUS UNION OF INDIA AND ORS. Respondent(s) Date : 12/04/2017 These petitions were circulated today. CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) [Signed order is placed on the file] 2