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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2)(e) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(e)[ Omitted] [Clause (e) deleted vide No. 5766-Agri. (ii) (4)-75/15368, dated the 12th September, 1975.]