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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Seeds Act, 1966

(2)The State Government may, by notification in the Official Gazette, establish one or more State Seed Laboratories or declare any Seed Laboratory as a State Seed Laboratory where analysis of seeds of any notified kind or variety shall be carried out by Seed Analysts under this Act in the prescribed manner.