Gujarat High Court
Harpalsinh S/O Indrajitsinh Mulubha vs Kanti Cotton Mill & on 17 April, 2014
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
O/OJMCA/62/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION NO. 62 of 2014
In
COMPANY PETITION NO. 205 of 1996
TO
MISC. CIVIL APPLICATION NO. 83 of 2014
In
COMPANY PETITION NO. 205 of 1996
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HARPALSINH S/O INDRAJITSINH MULUBHA....Applicant
Versus
KANTI COTTON MILL & 1....Respondents
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Appearance:
MR SUNIL C PATEL, ADVOCATE for the Applicant
OFFICIAL LIQUIDATOR for the Respondent No. 2
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 17/04/2014
COMMON ORAL ORDER
Shri Yadav, learned advocate for Official Liquidator, submitted that let the matters be kept on 5 th May, 2014. Orders accordingly. S.O. to 5th May, 2014.
(S.R.BRAHMBHATT, J.) Rathod...
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