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NCT Delhi - Section

Section 40 in Delhi High Court Intellectual Property Rights Division Rules, 2022

40. Cases transferred from the IPAB

All cases under various categories received in the Delhi High Court from the IPAB shall be registered andlisted before the IPD, and given the nomenclature as provided for in these Rules. The IPD shall broadly followthese Rules for the adjudication and disposal of the said cases, to such extent as possible.