Delhi High Court
Govt. Of Nct Of Delhi vs Const. Subhash Chand on 23 September, 2009
Author: A.K. Pathak
Bench: Madan B. Lokur, A.K. Pathak
HIGH COURT OF DELHI: NEW DELHI
+ Writ Petition (Civil) No. 11741/2009
Judgment reserved on: 17th September, 2009
% Judgment delivered on: 23rd September, 2009
GOVT. OF NCT OF DELHI ..... Petitioner
Through: Ms. Ansuya Salwan, Adv.
Versus
CONST. SUBHASH CHAND ..... Respondent
Through: None.
Coram:
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. PATHAK
1. Whether the Reporters of local papers may
be allowed to see the judgment?
2. To be referred to Reporter or not?
2. Whether the judgment should be reported
in the Digest?
A.K. PATHAK, J.
For orders see W.P. (C) No. 11739/2009.
A.K. PATHAK, J MADAN B. LOKUR, J SEPTEMBER 23, 2009 ga