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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(4)(vi) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(vi)four copies of the plan of the building which the applicant intends to use for his plant and a layout plan showing the position of stills, vats, other permanent apparatus along with a list of store-rooms, warehouses connected therewith;