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[Cites 0, Cited by 0] [Section 127] [Entire Act]

NCT Delhi - Subsection

Section 127(6) in The Delhi School Education Rules, 1973

(6)Where any selection made by the Selection Committee is not acceptable to the managing committee of the school the managing committee shall record its reasons for such non-acceptance and refer the matter to the trust or society running the school and the trust or society, as the case may be, shall decide the same.