Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(b) in The Bengal Agricultural Debtors Act, 1936

(b)an award in which such debt is included has ceased to subsist under sub-section (5) of section 29;