Rajasthan High Court - Jodhpur
Om Prakash Ril vs State Of Rajasthan on 7 December, 2022
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 2214/2022
1. Om Prakash Ril S/o Shi Ramdev Ril, Aged About 56 Years,
R/o 12, Jawahar Colony, Near Sadar Club Jodhpur
(Rajasthan).
2. Smt. Manju Devi W/o Shri Om Prakash Ril, Aged About 54
Years, R/o 12, Jawahar Colony, Near Sardar Club,
Jodhpur.
3. Yogita D/o Om Prakash, Aged About 30 Years, W/o Sh.
Rajendra Ghawari, R/o 3Rd Road, Sardarpura, Nawal
Nagar, Jodhpur (Rajasthan)
----Petitioners
Versus
1. State Of Rajasthan, Through Pp
2. Smt. Usha Barasa W/o Sunny Ril, D/o Sh. Rajendra
Kumar, R/o Near New Fruit Mandi, Hatija Basti,
Bhadwasia, Jodhpur (Raj.)
----Respondents
Connected With
S.B. Criminal Misc(Pet.) No. 2391/2022
Sunny Ril S/o Om Prakash Ril, Aged About 35 Years, B/c Valmiki,
R/o 12, Jawahar Colony, Near Sardar Club, Jodhpur (Rajasthan)
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Smt. Usha Barasa W/o Sunny Rill, D/o Sh. Rajendra
Kumar, R/o Near New Fruit Mandi, Hatija Basti,
Bhadwasia, Jodhpur (Raj.)
----Respondents
For Petitioner(s) : None present.
For Respondent(s) : Mr. M.S. Bhati, PP.
Mr. Ram Prakash Prajapat.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order (Downloaded on 08/12/2022 at 11:19:50 PM) (2 of 2) [CRLMP-2214/2022] 07/12/2022 The present petition has been preferred by the petitioners under Section 482 of Cr.P.C. for quashing of FIR No.57/2022 lodged at Mahila Thana, District Jodhpur City (East) for the offence under Sections 498A, 406 & 323 of IPC.
Mr. Ram Prakash Prajapati, learned counsel for the respondent-complainant submits that the charge-sheet has been filed in these cases.
In light of such submission made by learned counsel for the respondent-complainant, the present petitions are disposed of with liberty to the petitioners to take up all their legal issues before the learned trial court at appropriate stage. All pending applications also stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
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