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Himachal Pradesh High Court

Ravi Dass vs . Cskhkv Palampur on 5 September, 2022

Bench: Sabina, Sushil Kukreja

Ravi Dass vs. CSKHKV Palampur .

CWP No. 4771 of 2022 05.09.2022 Present: Mr. R.S. Gautam, Advocate, for the petitioner.

Mr. Narsh K. Sharma, Advocate, for the respondent.

Learned counsel for the petitioner has submitted that order dated 18.07.2022 passed by this Court in this petition has been duly complied with.

Hence, no further order is required to be passed.

(Sabina) Judge (Sushil Kukreja) Judge September, 05, 2022 (Subhash) ::: Downloaded on - 06/09/2022 20:04:08 :::CIS