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Union of India - Section

Section 1838 in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

1838.

Notification No. G.S.R. 847(E), dated November 26, 2009. - In exercise of the powers conferred by clause (ee) of Section 356-O and Section 457 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes the following rules, namely :--