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State of Maharashtra - Section

Section 110 in Maharashtra Cinemas (Regulation) Rules, 1966

110. Prices and hours of sale to be notified on board.

- The licensee shall cause to be affixed and displayed in a conspicuous manner in the cinema premises or at the booking office a price list on a board showing the various rates charged for tickets of different classes which are kept, offered or exposed by him for sale and also the hours of business during which such sale will be effected and no sale shall be effected except during the hours notified.