Section 203(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

[Cites 0, Cited by 0] [Section 203] [Entire Act]

(2)The Urban Transport Fund shall be utilized for,-

(a)co-ordinated planning, projects formulation and implementation

relating to urban transport and their integrated management;

(b)conducting studies, research, promotion and compaign to

encourage for use of public transport;

(c)capacity building in the urban local bodies, parastatal agencies

and in the State Government; and

(d)any other purpose as may be prescribed by the State Government.

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