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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(h) in The Puducherry Prevention Of Anti-Social Activities Act, 2008

(h)“goonda” means one who by force, either alone or a part of a gang extorts money or attempts to or connives in extortion of money, without any cause including the ones who collect goonda tax and will include persons indulging in eve-teasing;