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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2)(g) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(g)the proprietary or other rights which are to vest with the State Government is respect of the monument when any expenses are incurred by the State Government in connection with the maintenance of the monument;