Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(4)] [Section 80] [Entire Act] State of Jammu-Kashmir - Subsection Section 80(4)(ii) in The Police Enhanced Penalties Ordinance, 2005 (ii)to afford him the necessary facility to check or verify the cash, stock or other valuable articles or things which may be found therein, and