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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Meghalaya - Subsection

Section 18(1) in The Meghalaya School Education Act, 1981

(1)In every aided school, there shall be a fund, to be called the "School Fund" and there shall be credited thereto-
(a)any aid granted by the Government;
(b)income accruing to the school by way of fees, charges or other payments ; and
(c)any other contributions endowments and the like made to the school.