Punjab-Haryana High Court
State Of Haryana And Another vs Sukhvinder Singh And Another on 18 September, 2012
Author: K.Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.609 of 2001 (O&M)
Date of decision:18.09.2012.
State of Haryana and another ....Appellants
versus
Sukhvinder Singh and another ....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Hawa Singh Hooda, Advocate General, with
Mr. Ashish Gupta, AAG, Haryana.
None for the respondents.
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K.Kannan, J.
For orders, see RFA No.2060 of 1999 of even date.
(K.KANNAN) JUDGE 18.09.2012 sanjeev