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State of Haryana - Section

Section 12 in Haryana Chit Funds Rules, 2018

12. Declaration to be filed after all tickets of the chit has been subscribed [Section 9].

- Every declaration under sub-section (1) of section 9 of the Act, filed by a foreman after all tickets in a chit specified in the chit agreement have been fully subscribed shall be in Form VI.