Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Mandeep Rana vs . Directorate Of Enforcement on 2 December, 2025

Author: Virender Singh

Bench: Virender Singh

Mandeep Rana vs. Directorate of Enforcement .

Cr.MP(M) No.2206 of 2025 02.12.2025 Present: Mr. Sidharth, Advocate, vice Mr. Rajesh Verma, Advocate, for the applicant.

Mr. Ajeet Singh Saklani and Ms. Ananya Srivastva, Advocates, for the respondent.

of In view of request made by learned vice counsel rt appearing for the applicant, list on 09.12.2025.

(Virender Singh) Judge December 02, 2025 (subhash) ::: Downloaded on - 06/12/2025 00:13:54 :::CIS