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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The Standards of Weights and Measures (National Standards) Rules, 1988

(1);There shall be established by the Central Government, at such places as it may think fit, Reference Standard Laboratories for maintaining such reference, secondary and working standards as may be needed by the Central Government for the purpose of the Act.