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Patna High Court - Orders

Anirudh Prasad vs The State Of Bihar & Ors on 12 September, 2008

IN THE HIGH COURT OF JUDICATURE AT PATNA
            CWJC No.11577 of 2007
            SUJIT KUMAR VERMA
                     With
            CWJC No.16011 of 2005
          SHAMBHU NATH PRASAD
                     With
            CWJC No.16171 of 2007
                RAMJEE SINGH
                     With
             CWJC No.6150 of 2007
      SACHHIDA KANT SHARAN MALLIK
                     With
             CWJC No.6165 of 2007
           RAM PRAVESH PRASAD
                     With
             CWJC No.6201 of 2007
               RANJEET KUMAR
                     With
             CWJC No.6255 of 2007
            SMT.NANDA MAURYA
                     With
             CWJC No.6287 of 2007
           SHIV NANDAN PRASAD
                     With
             CWJC No.6320 of 2007
             SMT.NIRMALA DEVI
                     With
             CWJC No.6331 of 2007
             MAHENDRA PRASAD
                     With
             CWJC No.6474 of 2007
          RAM VIJAY KUMAR SINHA
                     With
             CWJC No.6511 of 2007
                 DILIP KUMAR
                     With
             CWJC No.8814 of 2007
          RAMA SHANKAR THAKUR
                     With
             CWJC No.7731 of 2007
              ANUPAMA RANJAN
                     With
             CWJC No.7826 of 2007
       BHUPENDRA NARAYAN YADAV
                     With
             CWJC No.7837 of 2007
               MUKESH KUMAR
                     With
             CWJC No.7907 of 2007
            SHATRUGHAN SINGH
            -2-




            With
     CWJC No.7968 of 2007
    RAM LAKHAN MANDAL
            With
     CWJC No.7969 of 2007
        LALITA YADAV
            With
     CWJC No.8004 of 2007
       JAYANT VISHNU
            With
     CWJC No.8229 of 2007
          GEETA DEVI
            With
     CWJC No.8468 of 2007
       PUNAM KUMARI
            With
     CWJC No.8490 of 2007
      SULEKHA KUMARI
            With
     CWJC No.8492 of 2007
         RITA KUMARI
            With
     CWJC No.8577 of 2007
        RAGINI VERMA
            With
     CWJC No.8608 of 2007
      RAM PRIT PRASAD
            With
     CWJC No.8700 of 2007
SHAILENDRA KUMAR DWIVEDI
            With
     CWJC No.8728 of 2007
    RAM GOVIND SHARMA
            With
     CWJC No.8775 of 2007
      CHANDA KUMARI
            With
     CWJC No.8816 of 2007
  MITHILESH KUMAR SINGH
            With
     CWJC No.8834 of 2007
       PRAVIN KUMAR
            With
     CWJC No.8920 of 2007
       MEERA KUMARI
            With
     CWJC No.8922 of 2007
 DINESHWAR PRASAD BAITHA
            With
     CWJC No.9027 of 2007
      SARVESH KUMAR
              -3-




              With
        CWJC No.9044 of 2007
    BHUNESHWAR PRASAD SINGH
              With
       CWJC No.9186 of 2007
     NAVDEEP KUMAR PANDEY
              With
       CWJC No.9307 of 2007
        SATYENDRA GHOSH
              With
       CWJC No.9322 of 2007
          JANAKI KUMARI
              With
       CWJC No.9344 of 2007
       SATYENDRA KUMAR
              With
       CWJC No.9547 of 2007
      NILAM KUMARI SINGH
              With
       CWJC No.9548 of 2007
           INDU KUMARI
              With
       CWJC No.9550 of 2007
         SANJEEV KUMAR
              With
       CWJC No.9566 of 2007
          REKHA KUMARI
              With
       CWJC No.9651 of 2007
          SRIKANT SINGH
              With
       CWJC No.9655 of 2007
          PRAVIN KUMAR
              With
       CWJC No.9675 of 2007
GUDESHWAR PD.SINGH @ GUDESHWAR
              With
       CWJC No.9682 of 2007
      SANJAY KUMAR SINGH
              With
       CWJC No.9694 of 2007
        TARA NATH PRASAD
              With
       CWJC No.9710 of 2007
      SANJAY KUMAR SINGH
              With
       CWJC No.9713 of 2007
       BAIDYANATH KUMAR
              With
       CWJC No.9745 of 2007
         RANJEET KUMAR
            -4-




            With
    CWJC No.9783 of 2007
       PREM PRAKASH
            With
    CWJC No.9879 of 2007
         MALTI DEVI
            With
    CWJC No.9993 of 2007
        RITA KUMARI
            With
    CWJC No.10022 of 2007
     SANGEETA KUMARI
            With
    CWJC No.10102 of 2007
 SUKUMAR PRASAD YADAV
            With
    CWJC No.10105 of 2007
     KALYANEE PRASAD
            With
    CWJC No.10122 of 2007
MUKESH KUMAR SHRIVASTAVA
            With
    CWJC No.10168 of 2007
     HARIBANSH KUMAR
            With
    CWJC No.10176 of 2007
      SHAMBHU SARAN
            With
    CWJC No.10219 of 2007
  PRADEEP KUMAR PANDEY
            With
    CWJC No.10152 of 2007
            NITA
            With
    CWJC No.10349 of 2007
    VIJAY KUMAR SINGH
            With
    CWJC No.10512 of 2007
        PUJA JAISWAL
            With
    CWJC No.10756 of 2007
    PRATIK PRABHAKAR
            With
    CWJC No.11060 of 2007
       RAJESH KUMAR
            With
    CWJC No.11118 of 2007
  SATISH CHANDRA GHOSH
            With
    CWJC No.11177 of 2007
     MAHAMAYA SINGH
             -5-




             With
     CWJC No.11178 of 2007
          UMA SINHA
             With
     CWJC No.11190 of 2007
     RAM SWARUP PRASAD
             With
     CWJC No.11201 of 2007
         DILIP KUMAR
             With
     CWJC No.11204 of 2007
      SARVINDA KUMAR
             With
     CWJC No.11245 of 2007
       SURENDRA SINGH
             With
     CWJC No.11277 of 2007
     RAVI RANJAN KUMAR
             With
     CWJC No.11278 of 2007
      PRATIBHA KUMARI
             With
     CWJC No.11282 of 2007
       ARBINDA KUMAR
             With
     CWJC No.11517 of 2007
         ANUP ANAND
             With
     CWJC No.11527 of 2007
     RAM NANDAN PRASAD
             With
     CWJC No.11528 of 2007
    RABINDRA KUMAR RANA
             With
     CWJC No.11579 of 2007
SATYA NARAYAN PRASAD 'SUMAN'
             With
     CWJC No.11625 of 2007
      SANGEETA KUMARI
             With
     CWJC No.11664 of 2007
         VIJAY KUMAR
             With
     CWJC No.11712 of 2007
        PUNAM KUMARI
             With
     CWJC No.11731 of 2007
       MRITUNJAY SINHA
             With
     CWJC No.11798 of 2007
      DIWAKAR SHARAN
          -6-




          With
  CWJC No.11932 of 2007
     GANESH PRASAD
          With
  CWJC No.12153 of 2007
RAKESH CHANDRA SINHA
          With
  CWJC No.12245 of 2007
   DEVENDRA KUMAR
          With
  CWJC No.12303 of 2007
      SATISH KUMAR
          With
  CWJC No.12315 of 2007
SHYAM SUNDAR PASWAN
          With
  CWJC No.12346 of 2007
   PARAS NATH SINGH
          With
  CWJC No.12372 of 2007
   JAI PRAKASH SINGH
          With
  CWJC No.12373 of 2007
    RAJENDRA KUMAR
          With
  CWJC No.12380 of 2007
 RAKESH KUMAR VERMA
          With
  CWJC No.12473 of 2007
      ANITA KUMARI
          With
  CWJC No.12507 of 2007
      ARJUN PRASAD
          With
  CWJC No.12543 of 2007
 SANGITA KUMARI ARYA
          With
  CWJC No.12618 of 2007
   HARENDRA KUMAR
          With
  CWJC No.12629 of 2007
BASANT KUMAR JAISWAL
          With
  CWJC No.12732 of 2007
  ANURADHA KUMARI
          With
  CWJC No.12796 of 2007
     MAMTA JAISWAL
          With
  CWJC No.12827 of 2007
     RAJESH KUMAR
                                     -7-




                                   With
                          CWJC No.12903 of 2007
                             VIVEK KUMAR
                                   With
                          CWJC No.14582 of 2007
                           AMRENDRA KUMAR
                                   With
                          CWJC No.14585 of 2007
                              RAVI RANJAN
                                   With
                          CWJC No.15543 of 2007
                             VIJAY PANDEY
                                   With
                          CWJC No.1371 of 2008
                         NAVEEN KUMAR SINHA
                                   With
                          CWJC No.1530 of 2008
                            NEELAM KUMARI
                                   With
                          CWJC No.1535 of 2008
                            SHOBHA KUMARI
                                   With
                          CWJC No.3008 of 2008
                            ANIRUDH PRASAD
                                   With
                          CWJC No.3009 of 2008
                             RAJESH KUMAR
                                   With
                          CWJC No.4680 of 2008
                             VINOD KUMAR
                                   With
                          CWJC No.4727 of 2008
                             VIBHA KUMARI
                                   With
                          CWJC No.4869 of 2008
                            RAMESH KUMAR
                                   Versus
                          The State of Bihar & Ors.
                               -----------------

2/   12/9/2008

. This batch of writ applications has been listed at serial '0' on a motion slip file that the petitioners did not wish to press their writ application on merits, but wanted an appropriate order for disposal of their -8- representation only.

When the matter is called out, learned counsel for the petitioners reiterates that he does not wish to press the writ applications on merit at all and only wants appropriate orders for disposal of the representations.

At this stage, learned counsels for the State in some of the writ applications point out that the representations of the petitioners have already been disposed and rejected.

Be that as it may, when the petitioners themselves are unmindful of this situation, there is little for this Court to say on that aspect of the matter.

The writ applications are disposed with the direction that the representations of the petitioners be decided expeditiously in accordance with law which they propose to file.

It is made clear that this Court has not gone into the merits of the matter which shall remain within the discretion/jurisdiction of the respondents concerned, in accordance with law, in its entirety.

KC                                            ( Navin Sinha,J )