Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Andhra Pradesh - Subsection Section 41(2)(g) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017 (g)the method of entering into contract while hiring staff from the market or deputing staff from any Government organization;